Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] Lakshadweep - Subsection Section 35(2)(g) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016 (g)the adjudicating officer shall have the power to carry out an inquiry into the complaint on the basis of documents and submissions;