Section 126(6) in The Multi-State Co-Operative Societies Act, 2002
(6)Save as otherwise provided in this Act, any legal proceeding pending in any court or before the Central Registrar or any other authority at the commencement of this Act shall be continued to be in that court or before the Central Registrar or that authority as if this Act had not been passedThe Multi-State Co-operative Societies Act, 2002
