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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(d) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(d)Chief or only steward and chief or only cook, in either case n a ship of 3, 000 tons or over regularly employed otherwise than as home trade ship "1 person per room.