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Madras High Court

P.Yasothai vs The Government Of Tamil Nadu on 1 August, 2017

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED  :01.08.2017

CORAM

THE HON'BLE MR.JUSTICE S.M.SUBRAMANIAM
W.P. No.9070 of 2017 &
WMP Nos.9998 to 1000 OF 2017

P.Yasothai  						[ PETITIONER  ]

          Vs

1   The Government of Tamil Nadu 
                       rep by Secretary  
     Personnel and Administrative Reforms Department  
     Secretariat,  Fort St George  
     Chennai-600 009

2   Tamil Nadu Public Service  Commission 
        rep by Controller of Examination 
     Frazer Bridge Road  
    VOC Nagar,  Park Town  
    Chennai-600 003
								[ RESPONDENTS  ]


PRAYER : Petition filed Under  Article 226 of the Constitution of India to issue of Writ of Certiorarified Mandamus, to call for records relating to the impugned order of result of the examination published on website by the 2nd respondent dated 21.02.2017 in  respect of the petitioners Registration No.280335136 for the examination in Group IV Services for the year 2015-2016 (Service Code No.006) held on 06.11.2016 and quash the same and consequently direct the 2nd respondent to publish the result of the petitioner and sponsor the petitioner to the 1st respondent for the appointment if she is qualified in the examination for Group IV Services for the year 2015-2016 (Service Code No.006) held on 06.11.2016.


							S.M.SUBRAMANIAM,J. 							rpa

		For Petitioner	: No appearance 

		For Respondents 	: Mr.K.Dhananjayan
				           Spl.Govt. Pleader

O R D E R

When the Writ Petition was listed for hearing on 31st July, 2017, there was no representation on behalf of the writ petitioner. Thus, the Writ Petition was directed to be listed today (01.08.2017) under the caption 'for dismissal'. Today also none appeared for the writ petitioner. Hence, the Writ Petition is dismissed for non-prosecution. No costs. Consequently, connected Miscellaneous Petitions are also dismissed.

01.08.2017 rpa To 1 The Government of Tamil Nadu rep by Secretary Personnel and Administrative Reforms Department Secretariat, Fort St George Chennai-600 009 2 Tamil Nadu Public Service Commission rep by Controller of Examination Frazer Bridge Road VOC Nagar, Park Town Chennai-600 003.

W.P. No.9070 of 2017