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Greater Bengaluru City Corporation -

Section 271 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

271. for such period as may be fixed by the standing committee.

Prohibition against transfer of infected articles.- No person shall,without previously disinfecting it, give, lend, let, hire, sell, transmit or otherwise disposeof, any article which he knows or has reason to know has been exposed to infection fromany dangerous disease:Provided that nothing in this section shall apply to a person who transmits