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Union of India - Section

Section 55 in The Medical Council Of India Regulations, 2000

55. Powers and duties of Registrar .-(1) The Registrar, who is ex officio Secretary shall be the Principal Executive Officer of the Council.

(2)The Registrar shall be responsible for the safety of the property of the Council and the control and management of the office, accounts and correspondence and shall discharge all such duties as may be required of him by the Council for the purposes of the Act. As Secretary, he shall attend and take notes of the proceedings of the meetings of the Council, Executive Committee, Post Graduate Medical Education Committee and other Committees as may be appointed by the Council or any of its bodies.
(3)The Registrar shall, while functioning as Treasurer, exercise such powers and discharge such duties as may be laid down by the Council.