Section 8(2) in The Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000
(2)The Reserve Bank may require the company issuing "employees' stock option" and/or "sweat equity shares" to submit such reports and at such frequency as it may consider necessary.] [Inserted by Notification No. G.S.R. 818 (E) dated 4.10.2013 (w.e.f. 8.5.2000)]
