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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1)(d) in The Bihar Forest Hunting, Shooting & Fishing Rules, 1958

(d)shall not tie up baits or beat in any block during the period for which a permit granted to any other person for such block has been issued nor for one month after such period: