Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Uttar Pradesh - Subsection Section 110(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (4)The Chairman shall preside at all meetings of the Land Management Committee. In his absence the members present shall elect a President for the meeting.
