Supreme Court - Daily Orders
Noel Harper vs Union Of India on 5 October, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari, C.T. Ravikumar
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ITEM NO.2 Court 3 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 566/2021
NOEL HARPER & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.63024/2021-STAY APPLICATION )
WITH
W.P.(C) No. 634/2021 (PIL-W)
(FOR ADMISSION and IA No.67068/2021-EXEMPTION FROM FILING
AFFIDAVIT)
W.P.(C) No. 751/2021 (X)
(FOR ADMISSION and IA No.78545/2021-GRANT OF INTERIM RELIEF.
IA No. 78545/2021 - GRANT OF INTERIM RELIEF)
Date : 05-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. Sanjay Jain, Adv.
Mr. udai Khanna, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Balaji Srinivasn, Adv.
Mr. Rajat Nai, Adv.
Ms. Depabalii Dutta, Adv.
Mr. B.B. Balram Das, AOR
Mr. Gopal Shankarnarayan, Sr. Adv.
Mr. Piyush Chhabra, ADv.
Mr. Subhash Chhabra, Adv.
Mr. Brijendra Singh, Adv.
Mr. Shishir Kumar Saxena, Adv.
Mr. Mosim Ahmbed, Adv.
Ms. Neha Duhoon, ADv.
Signature Not Verified
Ms. Himanshi Bhowal, Adv.
Mr. Jagdamba Prasad, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2021.10.09
14:01:32 IST
Reason: Mr. Praveen Swarup, AOR
Ms. Srishti Agnihotri, AOR
Mr. Gautam Jha, AOR
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Mr. Pankaj Kumar, Adv.
Ms. Sweta Jha, Adv.
For Respondent(s) Ms. Swarupama Chaturvedi, AOR
Mr. Ashutosh Mohan, Adv.
Ms. Aparna Trivedi, Adv.
Ms. Saumya Kapoor, Adv.
Mr. Sanjay Kapur, AOR
Ms. V.M. Kanan, Adv.
Ms. Megha Karnwal, Adv.
Mrs. Shubhra Kapur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of letter, the respondent has requested for two weeks adjournment for filing counter affidavit. This request is opposed by learned counsel for the petitioner on the ground that already adjournments have been taken in the past for the same reasons.
Mr. Tushar Mehta, learned Solicitor General submits that he will personally ensure that reply affidavit is filed within one week from today.
List the matters on 20.10.2021.
(DEEPAK SINGH) (PARVEEN KUMARI PASRICHA) (COURT MASTER) ASSISTANT REGISTRAR