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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(8) in The Maharashtra National Law University Act, 2014

(8)In case of difference of opinion among the members, the opinion of majority of [members present shall] [Substituted 'members shall' by Maharashtra Act No. 76 of 2018, dated 17.12.2018.] prevail.