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[Cites 0, Cited by 0] [Section 91] [Entire Act]

Greater Bengaluru City Corporation -

Section 91(a) in Bangalore Water Supply and Sewerage Act, 1964

(a)for the purpose of ascertaining whether there is or has been on or in connection with the land or building any contravention of the provisions of this Act or any rule or regulation made thereunder;