Rajasthan High Court - Jaipur
Tanuj Shivhare S/O Prabhat Shivhare vs State Of Rajasthan on 15 December, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 2518/2019
Tanuj Shivhare S/o Prabhat Shivhare, Aged About 44 Years, R/o
31 B, Keshav Nagar, Lane No.2, Civil Lines, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Pp.
2. Lal Morani S/o Unknown, R/o 14, Bajaj Nagar Enclave,
Near Gandhinagar Railway Station, Tonk Road, Jaipur,
302015.
3. Supratik Guha S/o Swapan Guha, R/o 137, Padmavati
Colony-B, Ajmer Road, Jaipur 302019, Second Address A-
17, Manish Marg, Vaishali Nagar, Jaipur 302201.
4. Akshita Morani D/o Lal Morani, R/o 14, Bajaj Nagar
Enclave, Opposite Gandhi Nagar Railway Station, Tonk
Road, Jaipur, 302015.
5. Morani Motocorp Pvt. Ltd., 14-A, Bajaj Nagar Enclave,
Opposite Gandhinagar, Tonk Road, Jaipur 302015.
6. Jawahar Morani, Director, Morani Motocorp Pvt. Ltd., 14 A,
Bajaj Nagar Enclave, Opposite Gandhinagar, Tonk Road,
Jaipur-302015.
7. Reshma Morani, Director Morani Motocorp Pvt. Ltd., 14-A,
Bajaj Nagar Enclave, Opposite Gandhinagar, Tonk Road,
Jaipur 302015.
8. Yaduvir Parik S/o Alok Parik, R/o D-76, Usha Niketan,
Ghiya Marg, Bani Park, Jaipur.
9. Michel Gizella Remi Nicolas Marie Antoine De Coninck,
Director, Volvo Auto India Private Limited, 6G Floor, Park,
Park Centra, Sector 30, Nh-8, Gurugram, Haryana
1220011.
10. Mats Rune Svensson, Director Volvo Auto India Private
Limited, 6G Floor, Park Centra, Sector 30, Nh-8,
Gurugram, Haryana-1220011.
11. Jyoti Malhotra, Additional Director Volvo Auto India
Private Limited, 6G Floor, Park Centra, Sector 30, Nh-8,
Gurugram, Haryana-1220011.
12. Yanhang Hu, Director Volvo Auto India Private Limited, 6G
Floor, Park Centra, Sector 30, Nh-8, Gurugram, Haryana-
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1220011.
----Respondents
S.B. Criminal Miscellaneous (Petition) No. 2588/2019 Tanuj Shivhare S/o Prabhat Shivhare, Aged About 44 Years, R/o 31 B, Keshav Nagar, Lane No.2, Civil Lines, Jaipur.
----Petitioner Versus
1. State Of Rajasthan, Through Pp.
2. Akshita Morani D/o Dr. Lal Morani, R/o 14, Bajaj Nagar Enclave, Opposite Gandhi Nagar Railway Station, Bajaj Nagar, Jaipur 302015.
----Respondents For Petitioner(s) : Mr.Rajat Ranjan (through video conferencing) For Respondent(s) : Mr.Ajay Kumar Bajpai (In Crl.MP No.2588/2019) (through video conferencing) HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 15/12/2020 These criminal miscellaneous petitions have been filed for seeking prayer to direct the investigation of FIR No.236/2019 dated 22nd February, 2019 as well as FIR No. 241/2019 dated 23rd February, 2019, pending with Police Station Sanganer, Jaipur East, to be transferred and to be done by CID(CB).
Alternatively, the petitioner has prayed that in both the cases, investigation may be done in a fair and impartial manner by a higher ranking police official in the supervision of the Director General of Police.
Learned counsel for both the parties informed this Court that during pendency of the present two petitions, investigation in both (Downloaded on 17/12/2020 at 09:38:17 PM) (3 of 3) the aforesaid FIRs has been transferred to the Additional Commissioner of Police (ACP East), Jaipur and as such, these two petitions do not require any adjudication on merit, as prayer of the petitioner has partly been accepted by the official respondents.
Considering the submissions made by learned counsel for the parties, the present criminal miscellaneous petitions do not require any adjudication and the same are dismissed, as rendered infructuous.
A copy of this order be separately placed in the connected file.
(ASHOK KUMAR GAUR),J Preeti Asopa /Parul/ 6 & 7 (Downloaded on 17/12/2020 at 09:38:17 PM) Powered by TCPDF (www.tcpdf.org)