Section 19(2) in The Daman And Diu Panchayat Regulation, 2012
(2)Notwithstanding anything contained in sub-section (1), the members of the Gram Panchayats functioning immediately before coming into force of this Regulation, shall continue to hold their office till the expiration of the term specified under sub-section (1) of section 21 of the Goa, Daman and Diu Panchayats Regulation, 1962.
