Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act] State of Bihar - Subsection Section 61(1)(a) in Bihar Police Act, 2007 (a)The number and nature of cases of "misbehaviour" forwarded by it respectively to the Government and the District Superintendent of Police during the year.