Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 261] [Entire Act] State of Uttar Pradesh - Subsection Section 261(d) in Uttar Pradesh Municipal Corporation Act, 1959 (d)a notice of the Municipal Commissioner under Section 236 of his intention to close, demolish, alter or remake any connection, or
