Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Tamilnadu - Subsection Section 63(3) in Tamil Nadu Panchayats (Elections) Rules, 1995 (3)The decision of the Returning Officer under this rule shall be final, subject only to the decision of the competent Court on an election petition.
