Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(e) in Rajasthan Relief of Agricultural Indebtedness Act, 1957 (e)[........] [Ommitted by Rajasthan Act No. 33 of 1960 (Published in Rajasthan Gazette, part IV-A Ex.-Ord., dated 27.9.1960.]
