Section 2(47) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(47)"sewage" means night-soil and other contents of water closets, latrines, privies, urinals, cesspools or drains and polluted water from sinks, bathrooms, stables, cattle-sheds and other like places and includes trade effluent and discharges from manufactories of all kinds;
