Delhi High Court - Orders
Poonam Mehra Alias Bubli & Anr vs Radhika Nagpal Alias Seema & Ors on 11 November, 2022
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 259/2019
POONAM MEHRA ALIAS BUBLI & ANR. ..... Plaintiffs
Through: Mrs. Geeta Luthra, Sr.
Advocate with Ms. P. Hazarika,
Ms. Kamakshi Gupta, Ms.
Pragati Srivastava, Ms. Simran
Khurana and Ms. Apoorva
Maheswari, Advocates
(M.9899984688)
versus
RADHIKA NAGPAL ALIAS SEEMA & ORS. ..... Defendants
Through: Mr. Harish Malhotra, Sr.
Advocate with Mr. Rajender
Agarwal and Mr. Anoop
Kumar, Advocates (Ph.
9810651681, e-mail:
[email protected])
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 11.11.2022 [Physical Hearing/ Hybrid Hearing]
1. The matter has been listed today on the basis of note of the Local Commissioner, who was recording the evidence.
2. This Court has heard Mrs. Geeta Luthra, Sr. Advocate and Mr.Harish Malhotra, Sr. Advocate appearing for the parties.
3. Both the Senior Advocates are on the same page that evidence cannot proceed for the time being till application being I.A. No. Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:15.11.2022 12:13:28 6829/2022 filed on behalf of plaintiffs for bringing on record the original report furnished by Truth Labs Forensic Services, is heard.
4. The aforesaid application is listed for hearing on 19.12.2022. Further dates of evidence shall be decided on the next date of hearing after hearing both the parties. The other issues as raised by the plaintiffs shall also be taken on the next date.
5. List on the date already fixed i.e. 19.12.2022.
MINI PUSHKARNA, J NOVEMBER 11, 2022 PB Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:15.11.2022 12:13:28