Supreme Court - Daily Orders
Hdfc Ergo Insurance Co. Ltd. vs Sandeep on 3 October, 2017
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO.5 COURT NO.9 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(Civil) D. No.12463/2016
HDFC ERGO INSURANCE CO. LTD. Petitioner(s)
VERSUS
SANDEEP & ORS. Respondent(s)
Date : 03-10-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBERS]
For Petitioner(s) M/s. Law Associates, AOR (NP)
For Respondent(s)
The Court made the following
O R D E R
No one has appeared on behalf of petitioner. Neither the defects have been cured. Accordingly, the Special Leave Petition is dismissed for non-prosecution.
(RACHNA) (MADHU NARULA)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
RACHNA
Date: 2017.10.05
16:58:41 IST
Reason: