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Supreme Court - Daily Orders

Hdfc Ergo Insurance Co. Ltd. vs Sandeep on 3 October, 2017

Author: Mohan M. Shantanagoudar

Bench: Mohan M. Shantanagoudar

     ITEM NO.5                         COURT NO.9                  SECTION XVI -A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                             Transfer Petition(Civil) D. No.12463/2016

     HDFC ERGO INSURANCE CO. LTD.                                    Petitioner(s)

                                                VERSUS

     SANDEEP             & ORS.                                      Respondent(s)

     Date : 03-10-2017 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                                                       [IN CHAMBERS]


     For Petitioner(s)             M/s. Law Associates, AOR (NP)

     For Respondent(s)


                                   The Court made the following
                                            O R D E R

No one has appeared on behalf of petitioner. Neither the defects have been cured. Accordingly, the Special Leave Petition is dismissed for non-prosecution.

                      (RACHNA)                                  (MADHU NARULA)
                SENIOR PERSONAL ASSISTANT                       BRANCH OFFICER




Signature Not Verified

Digitally signed by
RACHNA
Date: 2017.10.05
16:58:41 IST
Reason: