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State of Punjab - Section
Section 15 in The Punjab e-Stamp Rules, 2014
15. Stationery Charges for Issuing e-Stamp Certificate.
- The Authorized Collection Centers shall charge a fee for stationery, etc., from the purchaser of e-Stamp Certificate as per the following slab:-| Amount of Stamp Duty in Rupees | Stationery Charges |
| (1) Upto Rs. 100/- | Rs. 3/- per e-Stamp Certificate. |
| (2) More than Rs. 100/- and upto Rs. 1000/- | Rs. 5/- per e-Stamp Certificate. |
| (3) More than Rs. 1000/- | Rs.10/- per e-Stamp Certificate. |