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State of Punjab - Section

Section 15 in The Punjab e-Stamp Rules, 2014

15. Stationery Charges for Issuing e-Stamp Certificate.

- The Authorized Collection Centers shall charge a fee for stationery, etc., from the purchaser of e-Stamp Certificate as per the following slab:-
Amount of Stamp Duty in Rupees Stationery Charges
(1) Upto Rs. 100/- Rs. 3/- per e-Stamp Certificate.
(2) More than Rs. 100/- and upto Rs. 1000/- Rs. 5/- per e-Stamp Certificate.
(3) More than Rs. 1000/- Rs.10/- per e-Stamp Certificate.