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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(6) in The Bombay Reorganisation Act, 1960

(6)In this section, the expression "Government security" means a security created and issued by a State Government for the purpose of raising a public lone and having any of the forms specified Act,1944 (18 of 1944).