Section 114F(8)(b) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 114F(8)] [Section 114F] [Entire Act]

(b)one or more persons other than,-

(i)a corporation, the stock of which is regularly traded on one or more established securities markets;

(ii)any corporation that is a related entity of a corporation mentioned in item (i);

(iii)a Governmental entity;

(iv)an International organisation;

(v)a Central bank; or

(vi)a financial institution,

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