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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(e) in Andhra Pradesh Electricity Regulatory Commission (Establishment of Forum and Ombudsman for Redressal of Grievances of the Consumers) Regulations, 2003

(e)"Complaint" means the letter of application filed with the Forum seeking redressal of grievances concerning the supply of electricity or the services rendered by the licensee.