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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Direct to Home Broadcasting Services (Standards of Quality of Service and Redressal of Grievances) Regulations, 2007

(k)"Direct to Home Set Top Box" means a device,-(i) which is connected to, or is part of a television; and
(ii)which allows a direct to home subscriber to receive and view the channels of a direct to home service;