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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(ii) in Bihar Documents Writers' Licensing Rules, 1968

(ii)Nothing in these rules prohibit an executant of a document to draw up a document to be presented for registration or to do any other act for himself for which a licensed document writer could have other wise been engaged.