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State of Assam - Section

Section 6 in Executive Instructions Relating to Opium

6. Production of duplicate licence or permit on purchase of opium from treasury.

- Each licensed vendor of opium and licensed druggist will be furnished with a duplicate copy of his licence or permit which he will produce on each occasion he purchases opium from the Government treasury. On the back of this duplicate will be entered the date of purchase and the quantity of opium purchased, and this endorsement will cover the transport of the opium so purchased in lieu of a pass.