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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(c) in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

(c)The opinion of the Chief Executive Officer or some other officer nominated by the Chief Executive Officer regarding the satisfactory nature or otherwise of such construction or maintenance shall be final.