Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(4) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (4)The Vice-Chancellor shall appoint conveners of local committees who shall ordinarily be the senior-most local Heads of Post-graduate departments.
