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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(d) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(d)The selection and allotment of candidates for various institutions in respect of Government/Private Colleges shall be solely on the basis of merit as adjudged by the rank obtained in the entrance test subject to condition that the candidates should have passed the qualifying examination and secured the required marks as stipulated in the admission rules.