Section 2(a) in The Haryana Ministers Allowances Rules, 1972
(a)A First Class coupe or if this be not available a First Class four-berth compartment, or a coupe in an air-conditioned coach and if a coupe be not available a first class four-berth compartment in an air-conditioned coach or a single seat in a rail-car between Kalka and Simla;
