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State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Education Act, 1982

17. Examinations: -

(1)The examination system, whether by internal assessment, external assessment or partly internal and partly external assessment, shall be so regulated by the competent authority as to make it a reliable and effective method of student evaluation.
(2)The Government may make rules for all matters connected with the implementation of examination system and the conduct of examinations.