Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in The Assam Fixation of Ceiling on Land Holdings Rules, 1957 15. Register of Payment of Compensation. - A register of payment of the compensation shall be maintained by the Collector or authorised Officer in Form D.
