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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(2)(a) in The Arms Rules, 1962

(a)the licensing authority/authorities of the place of despatch/destination of the articles as the case may be; or if the place of despatch/destination is in any of the ex-French settlements in India, to the Secretary, General Administration Department, Government of Pondicherry; and