Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(9) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976 (9)For this purpose the Bank Manager or Agent concerned may apply to the Collector informing him of the intention of the bank to exercise this right.
