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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 110(1)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)is not less than 18 years of age on the 15th January of the year in which the election to take place.