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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4A(3)(d) in The M.P. Licensing Board (Electrical) Regulations, 1960

(d)to grant exemption to a candidate from appearing the prescribed examination for Wiremen when the Divisional Licensing Committee is satisfied that his qualifications and experience entitle him to such exemption;