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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in Orissa Value Added Tax Act, 2004

(3)It shall come into force on such date as the Government may, be [notification] [Came into force w.e.f. the 1st April 2005 vide Orissa Gazette, Extraordinary, dated the 31st April 2005. (No. 539).], appoint and different dates may be appointed for different provisions of this Act.