Supreme Court - Daily Orders
Chakarai @ Chakaravarthi vs State Rep By Inspector Of Police on 20 April, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.1 COURT NO.9 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1016/2010
CHAKARAI @ CHAKARAVARTHI Appellant(s)
VERSUS
THE STATE OF TAMIL NADU Respondent(s)
(ONLY I.A. NO.47805 OF 2018 APPLICATION FOR BAIL IS TO BE LISTED )
Date : 20-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s)
Mr. A. Radhakrishnan, AOR
Mr. S. Nagamuthu, Adv.
Mr. S. Sabarish Subramanian, Adv.
Mr. Prabu Ramasubramanian, Adv.
Mr. Radhakrishnan, Adv.
Mr. William Vinoth Kumar, Adv.
Mr. Sampath Kumar, Adv.
Mr. K. Paari Vendhan, AOR
For Respondent(s)
Mr. M. Yogesh Kanna, AOR
Ms. Sujatha Bayadhi, Adv.
Ms. Maha Lakshmi, Adv.
Ms. Nithya, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel appearing for the appellant.
Criminal Miscellaneous Petition for bail is rejected.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) Signature Not Verified ASST.REGISTRAR Digitally signed by VISHAL ANAND Date: 2018.04.20 16:49:46 IST Reason: