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Supreme Court - Daily Orders

Chakarai @ Chakaravarthi vs State Rep By Inspector Of Police on 20 April, 2018

Bench: N.V. Ramana, S. Abdul Nazeer

     ITEM NO.1                               COURT NO.9                 SECTION II-C

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                    Criminal Appeal    No(s).   1016/2010

     CHAKARAI @ CHAKARAVARTHI                                               Appellant(s)

                                                      VERSUS

     THE STATE OF TAMIL NADU                                                Respondent(s)

     (ONLY                 I.A. NO.47805 OF 2018 APPLICATION FOR BAIL IS TO BE LISTED )

     Date : 20-04-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Appellant(s)
                                        Mr. A. Radhakrishnan, AOR

                                       Mr.   S. Nagamuthu, Adv.
                                       Mr.   S. Sabarish Subramanian, Adv.
                                       Mr.   Prabu Ramasubramanian, Adv.
                                       Mr.   Radhakrishnan, Adv.
                                       Mr.   William Vinoth Kumar, Adv.
                                       Mr.   Sampath Kumar, Adv.
                                       Mr.   K. Paari Vendhan, AOR
     For Respondent(s)
                                       Mr.   M. Yogesh Kanna, AOR
                                       Ms.   Sujatha Bayadhi, Adv.
                                       Ms.   Maha Lakshmi, Adv.
                                       Ms.   Nithya, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel appearing for the appellant.

Criminal Miscellaneous Petition for bail is rejected.

(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) Signature Not Verified ASST.REGISTRAR Digitally signed by VISHAL ANAND Date: 2018.04.20 16:49:46 IST Reason: