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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(4) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(4)The Chairperson, the Chief Administrative Officer (CAO) and any other member (other than ex officio member) shall not be removed from his office except by an order of the State Government.