Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183A] [Entire Act] State of West Bengal - Subsection Section 183A(c) in New Town, Kolkata Development Authority Act, 2007 (c)in case of property tax on land and buildings, by the attachment of rent due in respect of the land and buildings, or
