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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2)(b) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

(b)all the powers and duties which may be exercised or discharged by the Board shall, during the period of supersession, be exercised or discharged by the State Government or by such person as may be specified in the notification;