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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(x) in The Oil Mines Regulations, 2017

(x)"designer" means an individual, association of individuals, company or institution who designs an oil or gas mining system, method of oil or gas mining, machinery, plant, equipment, appliance or substances for use in oil or gas mines;