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State of Odisha - Section

Section 5 in Orissa Economiser Inspection Administrative Rules, 1952

5. Inspection at special time.

- No examination of an economiser shall be made by an Inspector for the purpose of registering or issuing a certificate for an economiser on a Sunday or a gazetted public holiday or between the hours of sunset and sunrise without the specific orders of the Chief Inspector, in each case, In such cases an extra fee equal to the usual fee for the registration or inspection of the economiser, as the case may be, shall be charged and such extra fee shall be paid to the inspector.