Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174E(1)] [Section 174E] [Entire Act] State of Odisha - Subsection Section 174E(1)(a) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (a)Whether there has been compliance of the provisions of the Constitution, Act, Rules or Regulation under which the paper has been laid;