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[Section 16]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 16(1) in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980
| (i) | Commissioner | ... | Chairman |
| (ii) | Additional Commissioner, Food and Civil Supplies, UttarPradesh | ... | Member |
| (iii) | An officer nominated by the Commissioner. | ... | Member |
| (iv) | If name of the members of the Selection Committee underclauses (i) to (iii) belongs to Scheduled Castes or ScheduledTribes, an officer belonging to Scheduled Caste or ScheduledTribe nominated by the Commissioner. | ||
| (v) | If none of the members of the Selection Committee underclauses (i) to (iii) belongs to backward class, an officerbelonging to backward class nominated by the Commissioner. |