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[Cites 0, Cited by 0] [Section 37P] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37P(vi) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(vi)The Medical Officer shall charge a fee of Rs. 10 and Rs. 25 respectively for medical examination at the office of the Medical Officer or at the residence of the applicant, as the case may be. Such fee shall be retained by the Medical Officer who examines the applicant.