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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(3)(ii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(ii)to affect the term of office of the members of the Panchayat Samiti under The Act].