Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(6)] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(6)(iii) in Mahatma Gandhi University Act 1985

(iii). that in passing the order, the educational agency has been guilty or a basic error or violation of the principles of natural justice;